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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(3)(b) in Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1999

(b)
(i)Description of duties
(ii)Physical requirements (i.e. job involves)
(iii)Visual accuracy, frequent movement, or
(iv)walking continuous long hours sitting etc.