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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(3) in Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1999

(3)Nature of vacancy -
(a)Type of workers required (Designation)
(b)
(i)Description of duties
(ii)Physical requirements (i.e. job involves)
(iii)Visual accuracy, frequent movement, or
(iv)walking continuous long hours sitting etc.