Himachal Pradesh High Court
Krishan Lal vs . Sunki Devi @ Krishani on 22 August, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Krishan Lal Vs. Sunki Devi @ Krishani .
Cr. MP(M) No. 1829/2022 22.08.2022 Present: Ms. Kamlesh Kumari, Advocate, vice counsel for the applicant/petitioner.
Issue notice to the respondent returnable for 12.09.2022, on taking steps within two days.
However, notice be only issued if the applicant/petitioner produces receipt of money order of Rs. 2,000/ in favour of the respondent.
List on 12.09.2022.
(Chander Bhusan Barowalia) Judge 22nd August, 2022 (raman) ::: Downloaded on - 22/08/2022 20:03:48 :::CIS