Himachal Pradesh High Court
Krishan Lal vs . Sunki Devi @ Krishani on 21 March, 2022
Bench: Sabina, Satyen Vaidya
Krishan Lal vs. Sunki Devi @ Krishani .
FAO (FC) No.2 of 2022.
21.03.2022 Present: Ms. Kamlesh, Advocate, on behalf of Mr. H.S. Rana, Advocate, for the appellant.
Learned counsel for the appellant requests for an adjournment.
List after one week.
(Sabina) Judge (Satyen Vaidya) Judge.
21st March, 2022.
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