Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Krishan Lal vs . Sunki Devi @ Krishani on 21 March, 2022

Bench: Sabina, Satyen Vaidya

Krishan Lal vs. Sunki Devi @ Krishani .

FAO (FC) No.2 of 2022.

21.03.2022 Present: Ms. Kamlesh, Advocate, on behalf of Mr. H.S. Rana, Advocate, for the appellant.

Learned counsel for the appellant requests for an adjournment.

List after one week.

(Sabina) Judge (Satyen Vaidya) Judge.

21st March, 2022.

(jai) ::: Downloaded on - 21/03/2022 20:14:03 :::CIS