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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36(IV) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(IV)Admissions will be made strictly on the basis of availability of seats and as soon as the seats are filled, admission will be closed and mere reason that a candidate was present on the date of counselling will not confer any right on him/her for a seat.