Bombay High Court
Ramesh Mahadev Kudale And Ors vs Deputy Registrar Cooperative Societes ... on 7 November, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-12
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 16383 OF 2023
In
WRIT PETITION 13014 OF 2023
Ramesh Mahadev Kudale And Ors ....PETITIONER
V/S
Deputy Registrar Cooperative Societes Pune City
....RESPONDENT
And Ors WITH WRIT PETITION NO. 7837 OF 2023 Padmadarshan Co-op. Hou. Soc. Ltd Thr. ....PETITIONER Chairman V/S Deputy Registrar Co-op Soc. Poune City (1) ....RESPONDENT Pune And Ors WITH WRIT PETITION NO. 4236 OF 2007 Surekha Vishwanath Shinde ....PETITIONER V/S Padmadarshan Co.op. Hsg. Society Ltd. And ....RESPONDENT Ors.
WITH WRIT PETITION NO. 13014 OF 2023 Ramesh Mahadev Kudale And Ors ....PETITIONER Page 1/2 ::: Uploaded on - 08/11/2023 ::: Downloaded on - 09/11/2023 05:35:11 ::: V/S Deputy Registrar Cooperative Societes Pune City ....RESPONDENT And Ors Mr. Shriram S. Kulkarni i/by R. S. Gangawane for Applicant in IA/16383/2023 and Resp. No. 1 in WP/4236/2007. Mr. Siddhesh Pilankar i/by Dr. Uday P. Warunjikar for Petitioner in WP/4236/2007 and Applicant in IA/15953/2023. Mr. Aniesh S. Jadhav a/w Mr. Rushikesh Kekane for Applicant in IA/2008/2023.
Mr. A. B. Chate, Addl. GP a/w Ms. V. S. Nimbalkar, AGP for State.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 7th November, 2023 P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 08/11/2023. Ad-interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 08/11/2023 ::: Downloaded on - 09/11/2023 05:35:11 :::