Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 206] [Entire Act] State of Kerala - Subsection Section 206(c) in Kerala Factories Rules, 1957 (c)In any processes to which Rule 199 applies shall use the protective appliances supplied in respect of any process in which he is engaged.
