Himachal Pradesh High Court
Kushwinder Singh & Ors vs . State Of H.P. on 18 May, 2022
Bench: Sabina, Satyen Vaidya
Kushwinder Singh & Ors vs. State of H.P. & others .
CWP No. 2183 of 2022 18.5.2022 Present: Mr. Arun Kumar, Advocate, on behalf of Ms. Vidushi Sharma, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General, for respondents No. 1 to 5.
r to Mr. Amrinder Singh Rana, Advocate, for respondents No. 6 to 9.
Mr. Karan Singh Kanwar, Advocate, for respondent No. 10.
Learned counsel for the respondents seek more time to file reply.
List again on 23.6.2022. Interim order to continue.
(Sabina) Judge (Satyen Vaidya) Judge 18th May, 2022 (kck) ::: Downloaded on - 19/05/2022 20:05:41 :::CIS