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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Andhra Pradesh - Subsection

Section 58(2) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(2)The Deputy Directors shall inspect the HOmes periodically. They shall submit the reports to the Commissioner on the inspections carried out by them, marking a copy to the Superintendent concerned for compliance.