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State of Andhra Pradesh - Section

Section 58 in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

58. Deputy Directors/Inspector of Homes.

(1)The Deputy Directors shall assist the Commissioner and carry out all instructions issued by the Commissioner from time to time.
(2)The Deputy Directors shall inspect the HOmes periodically. They shall submit the reports to the Commissioner on the inspections carried out by them, marking a copy to the Superintendent concerned for compliance.