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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(a) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(a)Specimen signature and three recent passport size coloured photographs (of proprietor or partners or directors of the firm or company) with white background showing the complete face of the applicant(s). The photograph on the application form shall be attested by the Gazetted Officer;