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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(c) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(c)the maximum allowable service pressure with additional allowances for vacuum and static head or surge due to acceleration or deceleration, as the case may be, in respect of the cryogenic liquid proposed to be stored or transported.
(ii)