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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(b) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(b)Gram Sabha or Palli Sabha should be used as a forum for sharing information about the Scheme on different stages of implementation for ensuring transparency and accountability which involves, for instance, verifying applications for registration and conducting social audits;