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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(2)(b) in The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002

(b)[ an academician or educationist of high requite having served for not less than 25 years or a person who holds or has held 'the post of a Secretary to Government or its equivalent.] [Substituted by Act VI of 2007, Section 2.]