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State of Jammu-Kashmir - Section

Section 4 in The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002

4. Chairman.

- [(1) The Chairman shall be whole time paid officer of the Board and shall be appointed by the Government on the recommendations of a Screening Committee consisting of the Vice Chancellors of Kashmir and Jammu Universities to be headed by the Chief Secretary to Government ;] [Substituted by Act VI of 2007, Section 2.]
(2)A person shall not be eligible for appointment as Chairman unless he is-
(a)a permanent resident of the State ; and
(b)[ an academician or educationist of high requite having served for not less than 25 years or a person who holds or has held 'the post of a Secretary to Government or its equivalent.] [Substituted by Act VI of 2007, Section 2.]
(3)A person shall not be eligible for appointment as Chairman unless he is-
(a)a permanent resident of the State ; and
(b)an academician of repute having served in the State for not less than 20 years.