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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in Tamil Nadu Co-operative Societies Rules, 1988

(2)Where no order of refusal has been passed under sub-rule (1), the Registrar shall examine the application and the proposed bye-laws in order to satisfy himself that all the requirements specified in sub-section (1) of section 9 have been complied with.