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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(2)(a) in U.P. Sugarcane Cess Act, 1956

(a)the manner and the form in which certificate may be forwarded to the Collector under sub-section (5) of Section 3: