Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(2) in U.P. Sugarcane Cess Act, 1956

(2)Without prejudice to the generality of the foregoing power, such rules may provide for-
(a)the manner and the form in which certificate may be forwarded to the Collector under sub-section (5) of Section 3:
(b)collecting any information or statistics for the purposes of this Act;
(c)the form and the manner in which any return shall be prepared and furnished:
(d)the matters which are to be and may be prescribed.