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State of Goa - Section

Section 264 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

264. Fees and allowances.

(1)Every non-official member of the Board shall be paid a sitting fee of hundred rupees or amount as may be fixed by the Government from time to time, for attending meeting of the Board. This fee shall not be applicable for meetings of sub-committee appointed by the Board under sub-rule (1) of rule 265.
(2)The Chairperson shall be paid a sitting fee of six hundred rupees or amount as may be fixed by the Government from time to time, for attending the meeting of the Board.