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[Cites 0, Cited by 0] [Section 264] [Entire Act]

State of Goa - Subsection

Section 264(1) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(1)Every non-official member of the Board shall be paid a sitting fee of hundred rupees or amount as may be fixed by the Government from time to time, for attending meeting of the Board. This fee shall not be applicable for meetings of sub-committee appointed by the Board under sub-rule (1) of rule 265.