Section 37(1) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004
(1)Amounts received from any of the following sources shall form part of the University fund, namely:-(i)any contribution or grant made by the Indian Agriculture Research Council or the Central Government or State Government;(ii)any bequeaths, donations, endowments or other grants made by private individuals or institutions;(iii)the income received by the University from fees, charges, consultancies etc;(iv)any contributions or endowments from foreign governments or any foreign institutions or companies subject to any law for the time being in force;(v)the amounts received from any other source.
