Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act] State of Karnataka - Subsection Section 37(1)(i) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004 (i)any contribution or grant made by the Indian Agriculture Research Council or the Central Government or State Government;