Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] State of Punjab - Subsection Section 3A(i) in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952 (i)Chief Welfare Officer - Rs. 24,00-60-2700-75-3000-100-4000
