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State of Punjab - Section

Section 3A in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952

3A. [ Pay scales and emoluments of Welfare Officers. [Rule 3-A substituted by Punjab Government Notification No. G.S.R.41/C.A. 63/48/Sections 49 and 112 Amd. (4)/91, dated 2nd July, 1991.]

- The Welfare Officers shall be entitled to the scale of pay given below :-Category I.For factories employing more than two thousand workers.
(i)Chief Welfare Officer - Rs. 24,00-60-2700-75-3000-100-4000
(ii)Welfare Officer - Rs. 2000-50-2400-60-2700-75-3000-100-3500.
Category II.For factories employing five hundred to two thousand workers:-Welfare Officer Rs. 2000-50-2400-60-2700-75-3000-100-3500:Provided that -
(a)nothing in this rule shall be deemed to prevent the grant of scales of pay higher than those specified above or [affect the emoluments of the Chief Welfare Officers and Welfare Officers who are enjoying scales of pay higher than those specified above ; and
(b)the scales of pay specified above shall be exclusive of the dearness allowances and other allowances which shall be payable at such rates as may, from time to time, be admissible to the Punjab Government Employees, enjoying the same pay.]]