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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(1) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(1)If a fresh poll is held under sub-rule (7) of Rule 43, the Election Officer shall after completion of that poll recommence the counting of votes on the date and at the time and place which have been fixed by him in that behalf and for which notice has been previously given to the candidates or their election agents.