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[Cites 0, Cited by 1] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(1) in Presidency University Act, 2010

(1)There shall be the following Faculty Councils for Post-Graduate and Undergraduate Studies:-
(a)the Faculty Council for Post-Graduate and Undergraduate Studies and in Arts;
(b)the Faculty Council for Post-Graduate and Undergraduate Studies in Science;
(c)any other Faculty Council which may be established by the University in this regard in such manner as may be prescribed.