21. The Faculty Councils for Post- Graduate and Undergraduate Studies.
(1)There shall be the following Faculty Councils for Post-Graduate and Undergraduate Studies:-(a)the Faculty Council for Post-Graduate and Undergraduate Studies and in Arts;(b)the Faculty Council for Post-Graduate and Undergraduate Studies in Science;(c)any other Faculty Council which may be established by the University in this regard in such manner as may be prescribed.(2)Each Faculty Council for Post-Graduate and Undergraduate Studies shall consist of the following members:-(i)the Vice-Chancellor - Chairman;(ii)the Dean of the Faculty Council concerned;(iii)the Head or Heads of the Department or Departments concerned, if any;(iv)the Professor or Professors of the Department or Departments concerned, if any;(v)five Teachers of the University, other than Professors belonging to the Faculty Councils concerned, to be elected by such Teachers from amongst themselves;(vi)not more than three persons having special knowledge in the subject or subjects concerned nominated by the Vice-Chancellor from a panel of six recommended by the Executive Council;(vii)the Faculty Council concerned may co-opt such Dean or Deans from any other faculty council as it may considered necessary.(3)Each Faculty Council for Post-graduate and Undergraduate Studies shall have a Secretary. The Secretary shall be a member of the Faculty Council:Provided that in the absence of the Secretary, the Registrar or a Deputy Registrar or the Assistant Registrar, as may be nominated by the Secretary, shall act as the Secretary of the Faculty Council.(4)One-third of the total number of members of a Faculty Council for Post-Graduate and Under Graduate studies shall be a quorum for a meeting of the Faculty Council.
