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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Kerala - Subsection

Section 42(9) in Kerala District Administration Act, 1979

(9)A debate on any motion shall automatically terminate on the expiry of four hours from the time appointed for the commencement of the meeting if it is not concluded earlier and upon the conclusion of the debate or upon the expiry of such period of four hours as the case may be, the motion shall be put to vote.