Section 18(1)(e) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

(e)termination of service in any other way (except by way of punishment) after completion of five years of service.

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