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State of Odisha - Section

Section 2 in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

2. Definitions.

- In these rules unless the context otherwise requires-
(a)Act means the Orissa Kendu Leaves (Control of Trade) Act, 1961 (28 of 1961);
(b)Divisional Forest Officer means the Forest Officer in charge of a Forest Division in which the unit is situated and shall include 'District Forest Officer' as defined in Section 2 of the Madras Forest Act, 1882 (Madras Act 5 of 1882) and shall also include any other Forest Officer specially authorised by the State Government to discharge any or ail of the functions under the Act or these Rules;
(c)Form means a form appended to these Rules;
(d)Section means a section of the Act;
(e)All other words and expressions used but not defined in the Act.