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[Cites 0, Cited by 0] [Section 282] [Entire Act]

State of West Bengal - Subsection

Section 282(e) in The West Bengal Motor Vehicles Rules, 1989

(e)where a park, bus stand or halting place or a part of a park, bus stand or halting place is set apart for vehicles fitted with producers, allow the vehicle to stop or remain stationary in any other park, bus stand or halting place or other part thereof, as the case may be;