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State of West Bengal - Section

Section 282 in The West Bengal Motor Vehicles Rules, 1989

282. Instruction to be followed by the drivers or persons in charge of motor vehicle.

- No driver or other person in charge of a motor vehicle to which a producer is fitted shall-
(a)at any time when there is fire in the generator, cause or allow the vehicle to stop or remain stationary at a distance of less than 1829 centimetres from any petrol pump or place where petrol is supplied in tins;
(b)at any time when there is fire in the generators, pour petrol or cause or allow petrol to be poured into the petrol tank;
(c)carry, or cause or allow to be carried in the vehicle (save in the regular petrol tank thereof) any petrol or other inflammable or explosive substance;
(d)at any time when there is fire in the generator, clean or take out the generator at any appointed bus stand or stopping place, or within a distance of less than 1829 centimetres from any other motor vehicle or on any road surface or cause or allow the same to be done by any person;
(e)where a park, bus stand or halting place or a part of a park, bus stand or halting place is set apart for vehicles fitted with producers, allow the vehicle to stop or remain stationary in any other park, bus stand or halting place or other part thereof, as the case may be;
(f)place the vehicle or cause or allow it to be placed in any garage or shed unless the garage or shed is provided with a permanent opening or opening for sufficient ventilation other than door or windows that may be closed.