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State of Rajasthan - Section

Section 33 in Statutes of the Homoeopathy University, Jaipur, 2011

33. Accounting Policy and Financial Procedure.

(1)The Board of Management shall make Regulations to lay down the accounting policy and the financial procedure of the University, and establish appropriate system of audit.
(2)The Chief Finance and Accounts Officer shall ensure implementation of the above accounting policy and financial procedure, and assist the President in developing an appropriate system of internal and external audit. Board of Management shall also appoint a Chartered Accountant for external audit.Chapter-11 Responsibility to Implement Statutes