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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2) in Statutes of the Homoeopathy University, Jaipur, 2011

(2)The Chief Finance and Accounts Officer shall ensure implementation of the above accounting policy and financial procedure, and assist the President in developing an appropriate system of internal and external audit. Board of Management shall also appoint a Chartered Accountant for external audit.Chapter-11 Responsibility to Implement Statutes