Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] UT Ladakh - Subsection Section 28(2)(c) in The University of Ladakh Act, 2018 (c)the Senior most Associate Professor, in case there is no Professor, from the department in the subject concerned from each constituent college ;