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[Cites 0, Cited by 0] [Section 28] [Entire Act]

UT Ladakh - Subsection

Section 28(2) in The University of Ladakh Act, 2018

(2)Each Board of Studies shall consist of the following members, namely :-
(a)the Professors of the Cluster University Department in the subject assigned to the Board, if there are any ;
(b)the Associate Professors of the Cluster University Department in the subject assigned to the Board, if there are any ;
(c)the Senior most Associate Professor, in case there is no Professor, from the department in the subject concerned from each constituent college ;
(d)the Senior most Associate Professor, in case there is no Professor, from the department in the subject concerned from each constituent autonomous/affiliated college, not lower in rank than that of an Associate Professor ;
(e)one person who is not a teacher in any affiliated or constituent college of the Cluster University or a Department of the Cluster University, nominated by the Faculty :
Provided further that where it is found that the Board of Studies in any subject is not adequately represented, the Vice- Chancellor of the Cluster University may authorize co-option of teachers in the subject from colleges or the Cluster University Departments to the extent of three members.