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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(3)(a) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(a)that he/she puts in his application on the prescribed form through the Principal of the institution last attended along with the prescribed fee within the last date prescribed for the purpose;