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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(c) in The Anti-Hijacking Rules, 2017

(c)"Special Court" means the Special Court constituted under section 11 or under section 22 of the National Investigation Agency Act, 2008, as the case may be.