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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(1)(a) in Bihar Vigilance Investigation Cadre Rules, 2012

(a)There shall be a single post in each grade of Deputy Inspector General of Police/Inspector General of Police/Additional Director General of Police for Vigilance Investigation Bureau which shall be filled up by deputation.