Section 11 in Bihar Vigilance Investigation Cadre Rules, 2012
11. Deputy Inspector General of Police/Inspector General of Police/Additional Director General of Police.
(1)(a)There shall be a single post in each grade of Deputy Inspector General of Police/Inspector General of Police/Additional Director General of Police for Vigilance Investigation Bureau which shall be filled up by deputation.(b)There shall be a single posts in each grade of Deputy Inspector General of Police/Inspector General of Police for Special Vigilance Unit which shall be filled by deputation.(c)Details relating to number pay scales and reconstitution of posts are mentioned in schedule-I, schedule-II and Schedule-III respectively.(2)Procedure of recruitment - There shall be two posts in each grade of Deputy Inspector General of Police/Inspector General of Police and a Single post of Additional Director General of Police. Postings on these posts shall be made by Home (Police) Department.Chapter-3 Probation and Confirmation
