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[Cites 0, Cited by 0] [Section 36(23)] [Section 36] [Entire Act]

State of Manipur - Subsection

Section 36(23)(g) in Manipur International University Act, 2018

(g)appoint, teachers, faculty, examiners or reviewers and paper setters for all examinations .of the University and related schools, colleges, and institutions;