Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62H] [Entire Act] State of Odisha - Subsection Section 62H(2) in The Orissa Factories Rules, 1950 (2)All personal protective equipments provided to workers as required under any of the provisions of the Act or these rules including Sub-rule (1) shall conform to the relevant Indian Standards.]