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State of Odisha - Section

Section 62H in The Orissa Factories Rules, 1950

62H. [ Personal protective equipment. [Substituted vide Orissa Gazette Extraordinary No. 769/14. 6. 1990-SRO No. 282/90/11.6.1990.]

- (l) The Inspector may having regard to the nature of the hazards involved in the work to be performed by the workers, order the occupier or the Manager in writing to supply to such workers personal protective equipment as may be found necessary.
(2)All personal protective equipments provided to workers as required under any of the provisions of the Act or these rules including Sub-rule (1) shall conform to the relevant Indian Standards.]