Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of West Bengal - Subsection Section 24(1)(i) in The West Bengal Primary Education Act, 1973 (i)three persons having special knowledge in primary education or evaluation, who may or may not be members of the Board, nominated by the State Government;