Section 24(1) in The West Bengal Primary Education Act, 1973
(1)The Evaluation Committee shall consist of the following members, namely :-(a)the President;(b)an officer not below the rank of a Deputy Director of [School Education,] [Words substituted for the words 'Public Instruction', by W.B. Act 19 of 1994.] Government of West Bengal, to be nominated by the State Government;(c)[ the Director, State Council of Educational Research and Training, West Bengal;] [[Clause (c) substituted by W.B. Act 19 of 1994, which was earlier as under :-'(c) the Principal, State Institute of Education;'.]][* * * * * * * * * * * * * *] [[Clause (d) omitted by W.B. Act 19 of 1994, which was as under :-'(d) the Principal of a Post-Graduate Basic Training College, elected in the prescribed manner by the Board;'.]](e)one of the two members of the Board referred to in [clause (c)] [Word, letter and brackets substituted for the word, letter and brackets 'clause (b)' by W.B. Act 47 of 1980.] of section 4 elected in the prescribed manner by the Board;[* * * * * * * * * * * * * *] [[Clause (f) omitted by W.B. Act 19 of 1994, which was as under :-'(f) the Evaluation Officer attached to the Bureau of Educational and Psychological Research or any other officer of the State Government having knowledge of evaluation, nominated by Director;'.]](g)one teacher of a High School elected in the prescribed manner by the West Bengal Board of Secondary Education;(h)three teachers of primary schools elected in the prescribed manner by the Board;(i)three persons having special knowledge in primary education or evaluation, who may or may not be members of the Board, nominated by the State Government;(j)[two out of six members of the Board referred to in clause (i)] [Words, letter and brackets substituted for the words, letter and brackets 'two out of sixteen members of the Board referred to in clause (g)' by W.B. Act 47 of 1980.] of section 4 elected in the prescribed manner by the Board.
