Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 28 in The Housing Board, Haryana (Regulations of Business), Regulations, 1980

28.

The monthly accounts as compiled by the various Divisions will be consolidated at Headquarters by the Chief Accounts Officer. However, for the first three months all the bills will be got pre-audited by the Chief Accounts Officer with the purpose of training the officials regarding accounting procedure to be adopted in the Board. Thereafter there will be no pre-audit system and correctness of accounts bills as well as payments thereof will be ensured at the divisional level.