Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3)(x) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(x)to check a suitable quantity of measurements recorded by the subordinate staff in respect of all major works before the same are finally paid for;