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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(2)Notice for the General Body Meeting shall be sent atleast 7 days in advance of the date of the meeting along with the Agenda. Notice may be sent by hand or post or by publishing it in news paper/beat of drum and or display on the notice board of the organisation.