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State of Rajasthan - Section

Section 40 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

40. Notice of Meeting.

(1)On receipt of a request or direction under sub-rule (2) or (3) of rule 39 the Managing committee of the farmers Organisation shall convene a General Body Meeting Within 20 days by giving 7 days prior notice of the date, time and place of the meeting with agenda of meeting.
(2)Notice for the General Body Meeting shall be sent atleast 7 days in advance of the date of the meeting along with the Agenda. Notice may be sent by hand or post or by publishing it in news paper/beat of drum and or display on the notice board of the organisation.