Section 25 in Usha Martin University, Jharkhand Act, 2012
25. Distance Education Committee.
(1)The Distance Education Committee shall be the principal body in the University driving Distance Learning including the associated research work to have a reach of larger learner community who may or may not come to the main campus. The Distance Education Committee, shall, subject to the provisions of this Act, the Statutes, Regulations and the Rules, co-ordinate and exercise general supervision over the Distance learning programmes/policies of the University.(2)The Distance Education Committee shall consist of the following, namely:-(i)The Vice-Chancellor - Chair Person,(ii)The Registrar - Secretary.(iii)Such other members as my be specified in the statutes.
